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State of Madhya Pradesh - Section

Section 4 in The M.P. Minorities Commission (Procedure) Regulations, 1996

4. Place of Meeting.

- The Commission shall normally meets at its headquarters at Bhopal and its Sitting will be held in the office of the Commission. However the Commission at its discretion may sit at any other place in Madhya Pradesh provided if considers it necessary and expedient to do so.