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Delhi High Court - Orders

Gagan Deep Singh And Ors vs Uoi And Ors on 9 January, 2019

Author: Vibhu Bakhru

Bench: Vibhu Bakhru

$~9
*     IN THE HIGH COURT OF DELHI AT NEW DELHI
+     W.P.(C) 6819/2017 & CM No. 28379/2017
      GAGAN DEEP SINGH AND ORS                           ..... Petitioners
                           Through:   Ms Aakrti Mathur, Mr Faraz Khan
                                      and Mr Harshit Sethi, Advocates.

                           versus

      UOI AND ORS                                        ..... Respondents
                           Through:   None.

      CORAM:
      HON'BLE MR. JUSTICE VIBHU BAKHRU
                   ORDER

% 09.01.2019

1. None appears for the respondent. The learned counsel appearing for the respondents states that the petitions involving similar issues are now listed before this Court on 11.04.2019 and request that the present petition be also listed on that date.

2. At her request, list on 11.04.2019.

VIBHU BAKHRU, J JANUARY 09, 2019 MK