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State of Tamilnadu - Section

Section 26 in Tamil Nadu Educational Inspection Code

26. Inspection of offices.

- Divisional Inspectors of Schools shall make a careful annual inspection of the offices of the District Educational Officers and Basic Educational Officers under their control and submit a report to the Director not later than the 31st March in each year. The offices of the Divisional Inspectors of Schools, Inspectresses of Girls' Schools, Chief Inspector of Physical Education and Inspectors of Oriental Schools will be inspected annually by the Director, by an Officer deputed by him. In the latter case, the report of the inspection will be submitted to the Director immediately after inspection.District Educational Officers and Inspectresses shall inspect the offices of the officers immediately subordinate to, them once a year and shall satisfy themselves that the accommodation provided is sufficient and suitable and that the state of the office is satisfactory. A report in each case shall be submitted to the respective Divisional Inspector of schools in the cases of men's branch and to the Director in the case of women's branch.The scope of the inspection reports shall be in accordance with the departmental questionnaire issued by the Director.