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[Cites 0, Cited by 1] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(f) in The U.P. Junior High Schools (Payment of Salaries of Teachers and other Employees) Act, 1978

(f)"Maintenance grant" means such grant-in-aid of an institution as the State Government by general or special order in that behalf, directs to be treated as maintenance grant appropriate to the level of the institution;