Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18] [Entire Act] Union of India - Subsection Section 18(48) in The Recognition Of Zoo Rules, 1992 (48)The zoo operators shall provide adequate civic facilities like toilets, visitor sheds, and drinking water points at convenient places in the zoo for visitors.
