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[Cites 0, Cited by 0] [Section 27(3)] [Section 27] [Entire Act]

State of Madhya Pradesh - Subsection

Section 27(3)(iv) in The M.P. Bhiksha Vritti Nivaran Niyam, 1977

(iv)The licensee shall lead a sober and industrious life to the satisfaction of the Chief Inspector;