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State of Rajasthan - Section

Section 29 in The Jai Narain Vyas University Jodhpur Act, 1962

29. Annual Report.

- The annual report of the University shall be prepared under the direction of the Syndicate, and shall be submitted to the Senate on or before such date as may be prescribed by the Statutes, and shall be considered by the Senate at its annual meeting. The Senate may pass resolutions thereon which shall be communicated to the syndicate.