Supreme Court - Daily Orders
B.Nagaraju vs Commr.Of Endowments Hyderabd on 10 July, 2017
Bench: Ranjan Gogoi, Navin Sinha
1
ITEM NO.3 COURT NO.4 SECTION XII-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
PETITION(S) FOR SPECIAL LEAVE TO APPEAL (C) NO(S). 9722/2010
(ARISING OUT OF IMPUGNED FINAL JUDGMENT AND ORDER DATED 25-01-2010
IN WA NO. 1460/2009 PASSED BY THE HIGH COURT OF A.P. AT HYDERABAD)
B.NAGARAJU PETITIONER(S)
VERSUS
COMMISSIONER OF ENDOWMENTS HYDERABAD
& ORS. RESPONDENT(S)
WITH
SLP(C) NO. 29672-29673/2012 (XII-A)
Date : 10-07-2017 These petitions were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE RANJAN GOGOI
HON'BLE MR. JUSTICE NAVIN SINHA
For Petitioner(s) Mr. V. Sridhar Reddy, Adv.
Mr. V. N. Raghupathy, AOR
For Respondent(s) Ms. Prerna Singh, Adv.
Mr. Guntur Prabhakar, AOR
for M/s. Venkat Palwai Law Associates, AOR
Mr. G. N. Reddy, AOR
Mr. Anil Kumar Tandale, AOR
UPON hearing the counsel the Court made the following
O R D E R
The matter shall come up on Monday next i.e. 17th July, 2017 as the learned counsel for the respondent – Commissioner of Endowments, Hyderabad stated that pay-scale to the Archakas, as prescribed, will be given to the petitioner forthwith.
(VINOD LAKHINA) (ASHA SONI) Signature Not Verified AR-cum-PS BRANCH OFFICER Digitally signed by VINOD LAKHINA Date: 2017.07.11 18:18:05 IST Reason: