Section 92(3) in The Punjab Town Improvement Trust Rules, 1939
(3)Notwithstanding anything contained in sub-rules (1) and (2) to trust may, in important cases, send advance copies of the communication direct to the State Government]. [Substituted by Punjab Government Notification No. GSR 71/PA/4/22/Section 73/65 dated 31.3.1965.]Trust Contracts
