Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Allahabad High Court

U.P.State Textiles Corporation ... vs State Of U.P.Thr.Principal Secy. on 18 September, 2019

Author: Rakesh Srivastava

Bench: Rakesh Srivastava





HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 22
 

 
Case :- SERVICE SINGLE No. - 392 of 2002
 

 
Petitioner :- U.P.State Textiles Corporation Employees Association Meerut
 
Respondent :- State Of U.P.Thr.Principal Secy.
 
Counsel for Petitioner :- Akhter Abbas
 
Counsel for Respondent :- C.S.C.,Badri Prasad
 

 
Hon'ble Rakesh Srivastava,J.
 

Sri Vineet Gupta, Advocate holding brief of Sri Akhter Abbas, learned counsel for the petitioner states that they have no instructions in the matter.

Dismissed for want of instructions.

Order Date :- 18.9.2019 Pradeep/-