Allahabad High Court
U.P.State Textiles Corporation ... vs State Of U.P.Thr.Principal Secy. on 18 September, 2019
Author: Rakesh Srivastava
Bench: Rakesh Srivastava
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 22 Case :- SERVICE SINGLE No. - 392 of 2002 Petitioner :- U.P.State Textiles Corporation Employees Association Meerut Respondent :- State Of U.P.Thr.Principal Secy. Counsel for Petitioner :- Akhter Abbas Counsel for Respondent :- C.S.C.,Badri Prasad Hon'ble Rakesh Srivastava,J.
Sri Vineet Gupta, Advocate holding brief of Sri Akhter Abbas, learned counsel for the petitioner states that they have no instructions in the matter.
Dismissed for want of instructions.
Order Date :- 18.9.2019 Pradeep/-