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Supreme Court - Daily Orders

Punjab State Electricity Board vs M/S. Five Star Wire Industries on 3 December, 2015

Bench: Pinaki Chandra Ghose, R.K. Agrawal

  ITEM NO.118                               COURT NO.12                SECTION XVII

                                S U P R E M E C O U R T O F     I N D I A
                                        RECORD OF PROCEEDINGS

                                   Civil Appeal   No(s).   350/2008

  PUNJAB STATE ELECTRICITY BOARD                                      Appellant(s)

                                                  VERSUS

  M/S. FIVE STAR WIRE INDUSTRIES                                      Respondent(s)

  Date : 03/12/2015 This appeal was called on for hearing today.

  CORAM :
                          HON'BLE MR. JUSTICE PINAKI CHANDRA GHOSE
                          HON'BLE MR. JUSTICE R.K. AGRAWAL

  For Appellant(s)
                                       Mr. Satinder S. Gulati, Adv.
                                       Mrs. Kamaldeep Gulati,Adv.
  For Respondent(s)
                                       Mr. Mukesh Verma, Adv. (N.P.)
                                       Mr. Yash Pal Dhingra,Adv.(N.P.)

                           UPON hearing the counsel the Court made the following
                                              O R D E R

None appears for the respondent even on the second call.

In the interest of justice, list the Civil Appeal on Tuesday, the 8th December, 2015.

We request learned counsel appearing for the appellant to inform the learned counsel for the respondent to come on the next date of hearing which has been fixed for 8th December, 2015.

We direct the Registry also to inform the learned cousnel for the respondent about the next date of hearing.

                      (VISHAL ANAND)                             (SNEH LATA SHARMA)
                       COURT MASTER                                 COURT MASTER
Signature Not Verified

Digitally signed by
Vishal Anand
Date: 2015.12.03
16:41:29 EASST
Reason: