Supreme Court - Daily Orders
Punjab State Electricity Board vs M/S. Five Star Wire Industries on 3 December, 2015
Bench: Pinaki Chandra Ghose, R.K. Agrawal
ITEM NO.118 COURT NO.12 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 350/2008
PUNJAB STATE ELECTRICITY BOARD Appellant(s)
VERSUS
M/S. FIVE STAR WIRE INDUSTRIES Respondent(s)
Date : 03/12/2015 This appeal was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE PINAKI CHANDRA GHOSE
HON'BLE MR. JUSTICE R.K. AGRAWAL
For Appellant(s)
Mr. Satinder S. Gulati, Adv.
Mrs. Kamaldeep Gulati,Adv.
For Respondent(s)
Mr. Mukesh Verma, Adv. (N.P.)
Mr. Yash Pal Dhingra,Adv.(N.P.)
UPON hearing the counsel the Court made the following
O R D E R
None appears for the respondent even on the second call.
In the interest of justice, list the Civil Appeal on Tuesday, the 8th December, 2015.
We request learned counsel appearing for the appellant to inform the learned counsel for the respondent to come on the next date of hearing which has been fixed for 8th December, 2015.
We direct the Registry also to inform the learned cousnel for the respondent about the next date of hearing.
(VISHAL ANAND) (SNEH LATA SHARMA)
COURT MASTER COURT MASTER
Signature Not Verified
Digitally signed by
Vishal Anand
Date: 2015.12.03
16:41:29 EASST
Reason: