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State of Madhya Pradesh - Section

Section 32 in The M.P. Upcharika, Prasavika, Sahai Upcharika Prasavika Tatha Swasthya Paridarshak Registrikaran Adhiniyam, 1972

32. Information to be furnished by Council and publication thereof.

- The Council shall furnish such reports, copies of its minutes, abstracts of its accounts, and other information to the State Government as the State Government may prescribe.