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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Odisha - Subsection

Section 20(1) in The Orissa Veterinary Council Rules, 1997

(1)When the counting of votes has been completed, the Returning Officer shall draw up list of candidates in the order of highest votes Polled by each and shall declare the result of the successful candidates in that order according to the number of seats to be filled up.