Section 6 in The Andhra Pradesh (Telangana Area) District Police Act, 1329 F
6. Appointment and dismissal etc., of subordinate officers
The power to appoint, dismiss, degrade and otherwise punish all police officers other than the officers mentioned in Section 4 shall, in pursuance of such rules as the Government may, from time to time, prescribe vest in the Director-General of District Police.The Government may, by rules, determine the powers of officers subordinate to the Director-General of District Police.
