Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Sikkim - Section Section 73 in Sikkim Excise Act, 1992 73. Magistrate having jurisdiction to try offences. - No Magistrate other than a Judicial Magistrate of First Class shall try an offence punishable under this Act.
