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[Cites 0, Cited by 0] [Section 38(1)] [Section 38] [Entire Act]

State of Sikkim - Subsection

Section 38(1)(a) in The Sikkim Police Act, 2008

(a)on the basis of a report of the Director General of Police in this behalf and in accordance with the recommendations of the State Police Board established under this chapter finalize a Strategic Policing Plan for a five-year period (hereinafter referred to as the "Strategic Plan") with Annual Sub-Plans (hereinafter referred to as the "Annual Plan") duly identifying the objectives of policing sought to be achieved during the period and setting out an action plan for their implementation;