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[Cites 0, Cited by 1] [Section 8] [Entire Act]

State of West Bengal - Subsection

Section 8(1) in West Bengal College Service Commission Act, 2012

(1)The manner of selection of persons for appointment to the post of Principals, [Associate Professors, Professor] [Inserted by West Bengal Act No. 26 of 2017, dated 30.6.2017.]Assistant Professors and Librarians in various Government aided Colleges shall be such as may be provided for by regulations.