Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 44] [Entire Act] State of Uttar Pradesh - Subsection Section 44(i) in U.P Consolidation of Holdings Act, 1953 (i)delegate to any officer or authority any of the powers conferred upon it by this Act; and
