Rajasthan High Court - Jodhpur
Lrs Of Makhan Singh vs Amarjeet Singh on 10 April, 2023
Author: Pushpendra Singh Bhati
Bench: Pushpendra Singh Bhati
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
S.B. Civil Writ Petition No. 2208/2023
Lrs Of Makhan Singh
----Petitioner
Versus
Amarjeet Singh & Anr.
----Respondent
For Petitioner(s) : Mr. Falgun Buch
For Respondent(s) :
HON'BLE DR. JUSTICE PUSHPENDRA SINGH BHATI
Order 10/04/2023 Issue notice to the respondents. Issue notice on stay application also, returnable on 18.04.2023.
Learned counsel for the petitioner shall be at liberty to serve the respondents through their regularly appearing before the trial court.
(DR.PUSHPENDRA SINGH BHATI), J. 112-nirmala/-
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