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Rajasthan High Court - Jodhpur

Lrs Of Makhan Singh vs Amarjeet Singh on 10 April, 2023

Author: Pushpendra Singh Bhati

Bench: Pushpendra Singh Bhati

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                            JODHPUR

                                                    S.B. Civil Writ Petition No. 2208/2023

                                   Lrs Of Makhan Singh
                                                                                                      ----Petitioner
                                                                       Versus
                                   Amarjeet Singh & Anr.
                                                                                                    ----Respondent


                                   For Petitioner(s)         :     Mr. Falgun Buch
                                   For Respondent(s)         :



                                         HON'BLE DR. JUSTICE PUSHPENDRA SINGH BHATI

Order 10/04/2023 Issue notice to the respondents. Issue notice on stay application also, returnable on 18.04.2023.

Learned counsel for the petitioner shall be at liberty to serve the respondents through their regularly appearing before the trial court.

(DR.PUSHPENDRA SINGH BHATI), J. 112-nirmala/-

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