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Delhi High Court - Orders

Govt Of Nct Of Delhi And Ors vs Pooja Devi on 5 September, 2023

Author: V. Kameswar Rao

Bench: V. Kameswar Rao, Anoop Kumar Mendiratta

                                    $~1
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           W.P.(C) 11504/2023, CM APPL. 44781/2023
                                                GOVT OF NCT OF DELHI AND ORS.                                                   ..... Petitioners
                                                                                      Through:                 Mrs. Avnish Ahlawat, Standing
                                                                                                               Counsel with Ms. Tania Ahlawat,
                                                                                                               Mr. Nitesh Kumar Singh, Ms. Aliza
                                                                                                               Alam, Ms. Laavanya Kaushik and
                                                                                                               Mr. Mohnish Sehrawat, Advocates.
                                                                                      versus
                                                POOJA DEVI                                                                      ..... Respondent
                                                                                      Through:                 Mr. Amarjit Singh Bedi, Mr. Varun
                                                                                                               Chandiok and Ms. Riya Seth,
                                                                                                               Advocates.
                                                CORAM:
                                                HON'BLE MR. JUSTICE V. KAMESWAR RAO
                                                HON'BLE MR. JUSTICE ANOOP KUMAR MENDIRATTA
                                                             ORDER

% 05.09.2023 Arguments heard.

Orders reserved.

V. KAMESWAR RAO, J.

ANOOP KUMAR MENDIRATTA, J.

SEPTEMBER 05, 2023/R This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 16/09/2023 at 16:39:18