Delhi High Court - Orders
Govt Of Nct Of Delhi And Ors vs Pooja Devi on 5 September, 2023
Author: V. Kameswar Rao
Bench: V. Kameswar Rao, Anoop Kumar Mendiratta
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* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 11504/2023, CM APPL. 44781/2023
GOVT OF NCT OF DELHI AND ORS. ..... Petitioners
Through: Mrs. Avnish Ahlawat, Standing
Counsel with Ms. Tania Ahlawat,
Mr. Nitesh Kumar Singh, Ms. Aliza
Alam, Ms. Laavanya Kaushik and
Mr. Mohnish Sehrawat, Advocates.
versus
POOJA DEVI ..... Respondent
Through: Mr. Amarjit Singh Bedi, Mr. Varun
Chandiok and Ms. Riya Seth,
Advocates.
CORAM:
HON'BLE MR. JUSTICE V. KAMESWAR RAO
HON'BLE MR. JUSTICE ANOOP KUMAR MENDIRATTA
ORDER
% 05.09.2023 Arguments heard.
Orders reserved.
V. KAMESWAR RAO, J.
ANOOP KUMAR MENDIRATTA, J.
SEPTEMBER 05, 2023/R This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 16/09/2023 at 16:39:18