Delhi High Court - Orders
Cpc For Stay) Shashi Bhushan Shugla vs M/S Scj Plastics Ltd & Anr on 14 July, 2021
Author: Asha Menon
Bench: Asha Menon
$~1
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CM (M) 33/2020, CM APPL.1231/2020 (by the petitioner u/S 151
CPC for stay)
SHASHI BHUSHAN SHUGLA .....Petitioner
Through: None.
Versus
M/S SCJ PLASTICS LTD & ANR .....Respondents
Through: None.
CORAM:
HON'BLE MS. JUSTICE ASHA MENON
ORDER
% 14.07.2021 [VIA VIDEO CONFERENCING]
1. None is present for the parties.
2. In the interest of justice, no adverse orders are being passed.
3. List on 8th November, 2021.
4. The order be uploaded on the website forthwith.
ASHA MENON, J JULY 14, 2021 ck Signature Not Verified Signed By:MANJEET KAUR Signing Date:14.07.2021 23:54:25