Supreme Court - Daily Orders
Commissioner Municipal Corporation ... vs Surendra Singh (D) Thr Lrs. on 1 November, 2018
Bench: A.K. Sikri, Ashok Bhushan
IN THE SUPREME COURT OF INDIA
INHERENT JURISDICTION
REVIEW PETITION(C) No.3217-3218/2018
IN
CIVIL APPEAL NOS. 536-537/2013
COMMISSIONER MUNICIPAL CORPORATION REWA,
M.P. & ORS. PETITIONER(S)
VERSUS
SURENDRA SINGH (D) THR LRS. & ORS. RESPONDENT(S)
O R D E R
Delay condoned.
These review petitions are filed against the order dated 06.06.2018 whereby the aforementioned appeals were allowed.
We have carefully gone through the review petitions and the connected papers. We find no error much less apparent in the order impugned. The review petitions are, accordingly, dismissed.
......................J. [A.K. SIKRI] ......................J [ASHOK BHUSHAN] Signature Not Verified NEW DELHI;
Digitally signed by ASHWANI KUMAR Date: 2018.11.02NOVEMBER 01, 2018.
14:16:53 IST Reason:
ITEM NO.1001 SECTION IV-A S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS R.P.(C) No. 3217-3218/2018 in C.A. No. 536-537/2013 COMMISSIONER MUNICIPAL CORPORATION REWA M.P. & ORS. Petitioner(s) VERSUS SURENDRA SINGH (D) THR LRS. Respondent(s) (FOR ADMISSION and IA No.98834/2018-CONDONATION OF DELAY IN FILING REVIEW PETITION ) Date : 01-11-2018 These matters were circulated for hearing today. CORAM :
HON'BLE MR. JUSTICE A.K. SIKRI HON'BLE MR. JUSTICE ASHOK BHUSHAN By Circulation UPON perusing papers the Court made the following O R D E R Delay condoned.
The review petitions are dismissed in terms of the signed order.
Pending application(s), if any, stands disposed of accordingly.
(ASHWANI THAKUR) (RAJINDER KAUR) COURT MASTER (SH) BRANCH OFFICER (Signed order is placed on the file)