Section 376(4)(a) in The Income Tax Act, 2025

[Cites 0, Cited by 0] [Section 376(4)] [Section 376] [Entire Act]

Union of India - Subsection

Section 376(4)(a) in The Income Tax Act, 2025

(a)to make an application under sub-section (2), if an acceptance is received from the assessee to the effect that the question of law in the other case is identical to that arising in the relevant case; and

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Union of India - Subsection

Section 376(4)(a) in The Income Tax Act, 2025