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[Cites 0, Cited by 0] [Section 22(2)] [Section 22] [Entire Act]

State of Bihar - Subsection

Section 22(2)(iii) in Bihar Urban Local Body (Community Participation) Rules, 2013

(iii)The report prepared in accordance with 22(2)(i)(b) above shall be used by the Ward Committee in allocation of development expenditure by the Ward Finance Committee. It shall be made available on a quarterly basis to the meeting of the Ward Committee reflecting changes since the presentation of the previous report.