Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 14 in The Subsidiary Rules 14. [Deleted.] [These amended rules shall be deemed to have come into force w.e.f. 10.4.1990, vide Notification No. G-I-152/X-534 (15) 67, dated April 10, 1990.]
