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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 1(2) in Jammu and Kashmir Governors Special Security Force Act, 2018

(2)It shall come into force on such date, as the State Government may, by notification in the Government Gazette, appoint and different dates may be notified for coming into force of different provisions of the Act.