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[Cites 0, Cited by 0] [Section 49] [Entire Act]

State of Jharkhand - Subsection

Section 49(2) in Sai Nath University, Jharkhand Act, 2012

(2)On identification of mismanagement, maladministration indiscipline, failure in the accomplishment of the objective of University and economic hardships in the management systems of University, the State Government would issue directions to the management of the University. If the directions are not followed within such time as may be prescribed, the right to take decision for winding up of the University would vest in the State Government.