Bombay High Court
Official Liquidator vs Abg Cements Limited Cin ... on 5 July, 2019
Author: K.R.Shriram
Bench: K.R.Shriram
1/1 910.OLR164.19.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
OFFICIAL LIQUIDATOR'S REPORT NO.164 OF 2019
IN
COMPANY PETITION NO.863 OF 2015
In the matter of the Companies
Act, I of 1956 ;
And
In the matter of Vadraj Cement
Limited (In Liquidation) (formerly
Known as ABG Cement Limited)
Beumer Technology India Private Limited )....Petitioner
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[Mr.V.P.Katkar-Official Liquidator present]. [Mr.Mahendhar Aithe-Company Prosecutor for OL present].
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CORAM : K.R.SHRIRAM,J DATE : 5.7.2019 P.C.:-
1. Considered the report. The same allowed in terms of prayer clause-(a) and accordingly disposed.
(K.R.SHRIRAM,J) KJ ::: Uploaded on - 08/07/2019 ::: Downloaded on - 13/07/2019 05:50:47 :::