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Bombay High Court

Official Liquidator vs Abg Cements Limited Cin ... on 5 July, 2019

Author: K.R.Shriram

Bench: K.R.Shriram

                               1/1                                      910.OLR164.19.doc




                IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                  ORDINARY ORIGINAL CIVIL JURISDICTION

             OFFICIAL LIQUIDATOR'S REPORT NO.164 OF 2019
                                             IN
                     COMPANY PETITION NO.863 OF 2015


                                        In the matter of the Companies
                                        Act, I of 1956 ;
                                                           And
                                        In the matter of Vadraj Cement
                                        Limited (In Liquidation) (formerly
                                        Known as ABG Cement Limited)

Beumer Technology India Private Limited                    )....Petitioner

                                 ----

[Mr.V.P.Katkar-Official Liquidator present]. [Mr.Mahendhar Aithe-Company Prosecutor for OL present].

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CORAM : K.R.SHRIRAM,J DATE : 5.7.2019 P.C.:-

1. Considered the report. The same allowed in terms of prayer clause-(a) and accordingly disposed.

(K.R.SHRIRAM,J) KJ ::: Uploaded on - 08/07/2019 ::: Downloaded on - 13/07/2019 05:50:47 :::