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[Cites 0, Cited by 0] [Section 103] [Entire Act]

State of Jharkhand - Subsection

Section 103(1) in Jharkhand Panchayat Raj Act, 2001

(1)Notwithstanding any thing contained in this Act, it shall be lawful for the Government to issue directions related with the matters of State and National policies and the said directions shall be applicable to Gram Panchayats, Panchayat Samities and Zila Parishads.