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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Madhya Pradesh - Subsection

Section 11(ii) in M.P. Nagar Tatha Gram Nivesh Niyam, 1975

(ii)Khasra plan (330' to an inch scale) showing numbers of land in question and also adjoining Khasras falling within 200 meters from the outer limit of the land. The land applied for shall be shown in 'Red' in khasra map.