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[Cites 0, Cited by 0] [Section 23(3)] [Section 23] [Entire Act]

State of Uttarakhand - Subsection

Section 23(3)(iii) in National Law University of Uttarakhand Act, 2011

(iii)to consider the periodical statements of accounts and to review the finances of the University from time to time and to consider re-appropriation statements and audit reports to make recommendations to the Executive Council;