Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Entire Act] Bombay Presidency - Section Section 90 in The Bombay University Act, 1974 90. Repeal. - The Bombay University Act, 1953, hereinafter referred to as "the said Act", is hereby repealed.
