Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 7 in The Rajasthan Value Added Tax Rules, 2006 7. Jurisdiction of Appellate Authorities. - The jurisdiction of the appellate authorities shall be such as may be determined by the Commissioner.
