Andhra Pradesh High Court - Amravati
Kanneganti Jogeswara Rao vs Yedlapati Nithyananda Naga Malleswara ... on 28 July, 2025
HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
MAIN CASE No. Tr.C.M.P.No.216 of 2025
PROCEEDING SHEET
Sl. DATE ORDER OFFICE
No. NOTE
1. 28.07.2025 VGKR, J
Notice before admission.
Learned counsel for the petitioner is
permitted to take out personal notice to the
respondent Nos.1 & 3 through Registered
Post with Acknowledgment Due and file proof of service before the Registry.
Post the matter after two (2) weeks.
_________ VGKR, J CVD