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Chattisgarh High Court

Sher Singh Sethiya vs State Of Chhattisgarh 9 Mcrc/4091/2020 ... on 28 August, 2020

          HIGH COURT OF CHHATTISGARH, BILASPUR

           Proceeding Through Video Conferencing

                           Order Sheet

                     MCRC No. 4095 of 2020

       Sher Singh Sethiya Versus State Of Chhattisgarh




28/08/2020

Shri Love Kumar Ramteke, counsel for the applicant.

Shri Sudeep Agrawal, Deputy AG for the State. Shri Hemant Kumar Agrawal, counsel for the objector.

Learned counsel for the applicant seeks time to seek instructions from the applicant or his relatives as to whether the applicant is ready to return the defrauded amount to the complainant.

Post the matter in the next week.

Sd/-

Judge (Prashant Kumar Mishra) Barve