Chattisgarh High Court
Sher Singh Sethiya vs State Of Chhattisgarh 9 Mcrc/4091/2020 ... on 28 August, 2020
HIGH COURT OF CHHATTISGARH, BILASPUR
Proceeding Through Video Conferencing
Order Sheet
MCRC No. 4095 of 2020
Sher Singh Sethiya Versus State Of Chhattisgarh
28/08/2020Shri Love Kumar Ramteke, counsel for the applicant.
Shri Sudeep Agrawal, Deputy AG for the State. Shri Hemant Kumar Agrawal, counsel for the objector.
Learned counsel for the applicant seeks time to seek instructions from the applicant or his relatives as to whether the applicant is ready to return the defrauded amount to the complainant.
Post the matter in the next week.
Sd/-
Judge (Prashant Kumar Mishra) Barve