Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(54) in Uttar Pradesh Municipal Corporation Act, 1959

(54)[ "premises" means any land or building;] [Substituted by U.P. Act 24 of 1972.]