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[Cites 0, Cited by 0] [Section 60(1)] [Section 60] [Entire Act]

Union of India - Subsection

Section 60(1)(ii) in The Coal Mines Provident Fund Scheme

(ii)the contribution made by his employer, [to the Coal Mines Provident Fund] [[ ] Inserted vide Notification No. 11011 (I)/72-PFI (i) dated 8.8.1972.] and