Section 33(2)(d) in The Collection of Statistics Act, 2009

[Cites 0, Cited by 0] [Section 33(2)] [Section 33] [Entire Act]

Union of India - Subsection

Section 33(2)(d) in The Collection of Statistics Act, 2009

(d)principles for prescribing the manner in which the right of access to documents and the right of entry conferred by section 8 may be exercised; and

(da)[ the manner of use of information under sub-section (1) of section 9;] [Inserted by Act No. 21 of 2017, dated 5.8.2017];

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Union of India - Subsection

Section 33(2)(d) in The Collection of Statistics Act, 2009