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[Cites 0, Cited by 0] [Section 1165] [Entire Act]

Bengal Presidency - Subsection

Section 1165(a) in Police Regulations, Bengal , 1943

(a)Diet and travelling allowance, lodging hire and lighting expenses of dafadars and chaukidars employed on duty in connection with the public service or in connection with the arrangements for guarding railway lines, roads and streets during His Excellency the Viceroy's or His Excellency the Governor's tours shall not be paid from the District Chaukidari Reward Fund but from the Provincial Police budget under the head "Contract Contingencies."