Punjab-Haryana High Court
Ram Pratap And Others vs State Of Haryana And Others on 10 September, 2012
Author: Rakesh Kumar Garg
Bench: Rakesh Kumar Garg
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
Civil Writ Petition No.17650 of 2012
Date of decision: 10th September, 2012
Ram Pratap and others
Petitioners
Versus
State of Haryana and others
Respondents
CORAM: HON'BLE MR. JUSTICE RAKESH KUMAR GARG
Present: Mr. Amit Gupta, Advocate for the petitioners.
RAKESH KUMAR GARG, J. (ORAL)
Learned counsel for the petitioners wishes to withdraw the present petition with liberty to file a fresh one on the same cause of action but after giving the necessary particulars, which are lacking in the instant petition.
Ordered accordingly.
(RAKESH KUMAR GARG) JUDGE September 10, 2012 rps