Supreme Court - Daily Orders
A K Handa vs Union Of India on 11 December, 2015
Bench: Chief Justice, A.K. Sikri, R. Banumathi
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ITEM NO.47 COURT NO.1 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition (Civil) No(s). 957/2014
A K HANDA Petitioner(s)
VERSUS
UNION OF INDIA AND ORS Respondent(s)
(with office report)
WITH
C.A. No. 3799/2015
(With appln.(s) for directions and appln.(s) for ex-parte stay and
appln.(s) for leave to appeal u/s 31(1) of the armed forces
tribunal act, 2007 and appln.(s) for condonation of delay in filing
appeal. and Office Report)
C.A. No. 3798/2015
(With appln.(s) for directions and appln.(s) for condonation of
delay in filing appeal. and appln.(s) for leave to appeal u/s 31(1)
of the armed forces tribunal act, 2007 and appln.(s) for ex-parte
stay and Office Report)
Date : 11/12/2015 These petition/appeal were called on for hearing
today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MRS. JUSTICE R. BANUMATHI
For Petitioner(s)
Mr. Huzef Ahmadi, Sr. Adv.
Mr. P.J. Malkan, Adv.
Mr. Pradeep Kumar Yadav, Adv.
Mr. Ram Awadh Yadav, Adv.
Ms. Patiraj Yadav, Adv.
Ms. Ashish Goel, Adv.
Ms. Manju Sharma Jetley,Adv.
Mr. B. V. Balaram Das,Adv.
For Respondent(s)
Mr. Maninder Singh, ASG
Mr. R. Balasubramanian, Adv.
Mr. Santosh Kumar, Adv.
Signature Not Verified
Ms. Sadhana Sandhu, Adv.
Digitally signed by Mr. Amarjeet Singh, Adv.
ASHOK RAJ SINGH
Date: 2015.12.15
18:29:51 IST Mr. Nalin Kohli, Adv.
Reason:
Mr. B.V.Balaram Das,Adv.
Mr. Devendra Singh,Adv.
Mr. Anant K. Vatsya, Adv.
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UPON hearing the counsel the Court made the following
O R D E R
Mr. Maninder Singh, learned Additional Solicitor General submits that the recommendations made by the Committee of Chief of Army Staff and relied upon by the petitioner are under active consideration of Hon'ble Defence Minister. He seeks time till second week of January, 2016 for the Hon'ble Minister to take a final view on the matter.
List in the second week of January, 2016.
(ASHOK RAJ SINGH) (VEENA KHERA)
Court Master Court Master