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[Cites 0, Cited by 2] [Section 52(1)] [Section 52] [Entire Act]

Union of India - Subsection

Section 52(1)(y) in The Copyright Act, 1957

(y)in relation to a literary, dramatic, artistic or musical work recorded or reproduced in any cinematograph film, the exhibition of such film after the expiration of the term of copyright therein: