Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 30] [Entire Act] Bombay Presidency - Subsection Section 30(1) in Bombay Khadi and Village Industries Act, 1960 (1)A Board may, with the previous sanction of the State Government, make regulations consistent with this Act and the rules made thereunder, and notify them in the Official Gazette.
