Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of West Bengal - Section Section 1 in The West Bengal Anti-Profiteering Act, 1958 1. Short title and extent.— (1)This Act may be called the West Bengal Anti-profiteering Act, 1958.(2)It extends to the whole of West Bengal.
