Himachal Pradesh High Court
Sumita vs . Hrtc on 3 November, 2022
Bench: Amjad Ahtesham Sayed, Jyotsna Rewal Dua
Sumita Vs. HRTC CWP No.7674 of 2022 .
03.11.2022 Present: Mr. Rajat Kumar, Advocate, vice Mr. Ramesh Sharma, Advocate, for the petitioner. Mr. Pankaj Chaudhary, Advocate, vice Mr. Vikas Rajput, Advocate, for the respondent.
CWP No.7674 of 2022 & CMP No.15289 of 2022 Notice. Mr. Pankaj Chaudhary, Advocate vice Mr. Vikas Rajput, learned Additional Advocate General, appears and waives service of notice on behalf of the respondent and seeks time to file reply.
Stand over for four weeks.
(A.A. Sayed)
Chief Justice
(Jyotsna Rewal Dua)
November 03, 2022 Judge
R.Atal
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