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[Cites 0, Cited by 0] [Section 48] [Entire Act]

State of Odisha - Subsection

Section 48(2) in Juvenile Justice (Care and Protection of Children) Orissa Rules, 2002

(2)The whole time staff in a home may consist of Superintendent/ Project Manager, Probation Officer (in case of Observation Home/Special Home), Case Workers (in case of Children's Home/Shelter Home/Affair care organisation) Child Welfare Officers, Counsellor, Educator, Vocational Training Instructor. Medical Staff, Administrative Staff, Care Takers, House Father/ House Mother, Store Keeper, Cook, Helper, Washerman, Safai Karmachari, Gardner as required.