Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Haryana - Section Section 3 in Haryana Apartment Ownership Rules, 1987. 3. Form of declaration [Section 25] - The declaration to be executed, and registered under Section 2 of the Act by the sole owner or all the owners shall be in form A.
