Allahabad High Court
Ram Chandra Bhati vs State Of U.P. And Others on 5 September, 2014
Bench: Rajes Kumar, Ashwani Kumar Mishra
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 2 Case :- WRIT - A No. - 76528 of 2005 Petitioner :- Ram Chandra Bhati Respondent :- State Of U.P. And Others Counsel for Petitioner :- Yar Mohammad,D.K.S.Rathore Counsel for Respondent :- C.S.C.,M.A. Qadeer Hon'ble Rajes Kumar,J.
Hon'ble Ashwani Kumar Mishra,J.
Civil Misc. Review Petition No. 282683 of 2014.
Heard Sri Vivek Sandilya, learned counsel for the applicant and the learned counsel for respondent-petitioner.
Learned counsel for the applicant is not able to make out any case or any apparent error in our order. Therefore, the review petition is rejected.
Order Date :- 5.9.2014 OP