Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 47 in The Tamil Nadu Borstal Schools Rules, 1938 47. The District Magistrate shall be the Chairman of the Visiting Committee appointed under sub-section (2) of section 3.
