Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Gujarat - Subsection Section 2(6) in The Gujarat Electricity Supply Undertakings (Acquisition) Act, 1969 (6)"fixed assets" includes works, spare parts, stores, tools, motor and other vehicles, office equipment and furnitures;
